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[Cites 0, Cited by 0] [Section 263(3)] [Section 263] [Entire Act]

State of Goa - Subsection

Section 263(3)(b) in The City of Panaji Corporation Act, 2002

(b)refuse such permission in case such erection, re-erection, construction or reconstruction is in contravention of any provision of this Act or any other enactment for the time being in force.