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[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(6)(b) in The Patents Act, 1970

(b)references in this Act to particulars being registered or entered in the register shall be deemed to include references to the keeping of record of those particulars comprising the register or part of the register in computer floppies, diskettes or any other electronic form; and