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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(1)Any person for a Voluntary Organisation desiring to maintain or conduct a Home shall make an application for a Certificate of Recognition in the prescribed format of Appendix appended to these rules.Provided that any person or Voluntary Organisation maintaining a Home or institution at the time of commencement of these Rules, shall make an application for a Certificate of Recognition in the prescribed format within a period of 90 days from the date of commencement of these rules.