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[Cites 0, Cited by 0] [Section 149] [Entire Act]

State of Rajasthan - Subsection

Section 149(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)At the end of the Milan Khasra the Patwari shall enter the total area both irrigated and unirrigated as shown in the three Jinswar Statements and these totals should tally with figures obtained by adding up the total area shown. The area cropped more than once should also be shown. The details of occupied and unoccupied areas (not available for cultivation) should also be shown.