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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1) in The Gujarat Private Forests (Acquisition) Act, 1973

(1)The amount specified in the award [shall be paid in the prescribed manner] [Substituted for 'shall be paid in cash' by Gujarat 6 of 1985, dated 25th April 1985 (w.r.e.f 07-01-1985)] to the person entitled thereto.