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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(ix) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(ix)'New pay scale' means the scales of pay as prescribed by the Government vide notification No. Estt. (M) F 18(a) (95)/DLB/69 dated 29-5-1974 [X X X] [Deleted by Notification No. Estt. (M) F. 18(a) 95 DLE/96 dated 8-11-1977, GSR 213, Published in Rajasthan Gazette, Part IV-C, dated 17-11-1977, page 630.]