Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 21 in The Tamil Nadu Cinemas (Regulation) Rules, 1957 21. Has the licensee provided suitable means of drainage to the building and also sanitary convenience according to the scale indicated in rule 55?
