Section 24(2)(k) in The Transplantation of Human Organs Act, 1994

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(k) in The Transplantation of Human Organs Act, 1994

(k)the specialised services and the facilities to be provided, skilled manpower and the equipments to be possessed and the standards to be maintained by a hospital for registration, under sub-section (3) of section 14;

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Union of India - Subsection

Section 24(2)(k) in The Transplantation of Human Organs Act, 1994