Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1)(a) in The M.P. Vanijyik Kar Adhiniyam, 1994

(a)the Commissioner may, if the tax payable by such dealer in a year does not ordinarily exceeds one thousand rupees; and