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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(5) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(5)For payment of financial assistance to meet the expenses in connection with the funeral of the father, mother, spouse or children of the member. - (i) The assistance under this item will be Rs. 200.00 (Two Hundred) only in each case and will be in the form of grant.
(ii)It shall be paid only to a member who had valid membership