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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(iv) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(iv)If the attendances of a candidate, 14 days prior to the start of examination, fall short of the required percentage, the head of the institution may allow the candidate to appear in the examination provisionally. However, the principal shall submit an application to the Chairman giving sufficient reasons for condoning the deficiency.