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State of Madhya Pradesh - Section

Section 18 in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

18. Allowances to members of Board etc.

- The members of the Board, the Executive Committee or a Functional Committee may be paid such allowances for attending to the work of the Board, the Executive Committee, a Committee or a Functional Committee as the case may be, as may be provided by regulations.