Section 36(6)(v) in The Central Industrial Security Force Rules, 2001

[Cites 0, Cited by 0] [Section 36(6)] [Section 36] [Entire Act]

(v)[ a copy of the order appointing the presenting officer.] [Inserted by G.S.R. 462(E), dated 23.5.2003 (w.e.f. 9.6.2003). ]

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