Delhi High Court - Orders
Shashi Bhushan Shugla vs M/S Scj Plastics Ltd & Anr on 8 September, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 33/2020
SHASHI BHUSHAN SHUGLA ..... Petitioner
Through: Mr. Rajiv Raheja, Adv.
versus
M/S SCJ PLASTICS LTD & ANR ..... Respondents
Through: Mr. Pankaj Chaudhary, Adv.
for R-1
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 08.09.2022
1. As the building has to be evacuated by 2:00 p.m., this Court is not sitting beyond 12.30 p.m.
2. Accordingly, re-notify on 11th October 2022.
C. HARI SHANKAR, J.
SEPTEMBER 8, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:09.09.2022 17:47:00