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[Cites 0, Cited by 0] [Section 294] [Entire Act]

State of Rajasthan - Subsection

Section 294(1) in Rajasthan Panchayati Raj Rules, 1996

(1)A member of the service shall be entitled to the payment of pension by the Government out of the consolidated fund of the State and every Panchayat Samiti and Zila Parishad shall make and pay pension contribution to the Government of that account in accordance with the rates laid down in Appendix-V to the Rajasthan Service Rules.