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Calcutta High Court

Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 24 September, 2025

OD-1 & 2                   ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                         IA NO. GA/14/2025
                             CS/12/2009

                       NARENDRA KUMAR BERLIA & ORS.
                               Vs
                       OM PRAKASH BERLIA & ORS.

                         IA NO. GA/12/2025
                             CS/79/2011

                       NARENDRA KUMAR BERLIA
                              Vs
                       OM PRAKASH BERLIA & ORS.

BEFORE
THE HON'BLE JUSTICE PRASENJIT BISWAS
Date: 24th September, 2025.

                                                        Appearance:
                                                  Mr. Arif Ali, Adv.
                                                  Mr. Arnab Sardar, Adv.
                                                  Mr. Sagar Dutta, Adv.
                                                                     For the Plaintiffs.

                                                   Mr. Shiv Ratan Kakrania, Adv.
                                                   Ms. Jiya Bose, Adv.
                                                   Ms. Shreya Goenka, Adv.
                                                         For the Defendant nos. 1 & 2.

                                                   Mr. S.E. Huda, Adv.
                                                   Mr. Varun Kedia, Adv.
                                                         For the Defendant no. 15.

                                                   Mr. Aditya Kanodia, Adv.
                                                   Ms. Suparna Sardar, Adv.
                                                        For the Defendant no. 16.

                                                   Mr. Pranit Bag, Adv.
                                                   Mr. Vikram Wadehra, Adv.
                                                   Ms. Aasia Hasan, Adv.
                                                   Ms. Akansha Yadav, Adv.
                                                   Ms. Sakshi Tiwari, Adv.
                                                         For Dhruva Wollen Mills.

                                                   Mr. Maris, Adv.
                                                   Mr. Lalit Baid, Adv.
                                                   Mr. Akash Munshi, Adv.
                                                   Mr. Tamaghna Saha, Adv.
                                                   Ms. Shehali Chakraborty, Adv.


1.

The matters have come by way of assignment by the Hon'ble Chief Justice.

2

2. It is said that another application being GA/15/2025 is not listed and that application may be heard together.

3. Let the matters appear one week after reopening of the Court after the ensuing Puja vacation.

4. The plaintiff is directed to serve all the copies of the applications to the purchaser.

(PRASENJIT BISWAS, J.) nm