Calcutta High Court
Narendra Kumar Berlia & Ors vs Om Prakash Berlia & Ors on 24 September, 2025
OD-1 & 2 ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/14/2025
CS/12/2009
NARENDRA KUMAR BERLIA & ORS.
Vs
OM PRAKASH BERLIA & ORS.
IA NO. GA/12/2025
CS/79/2011
NARENDRA KUMAR BERLIA
Vs
OM PRAKASH BERLIA & ORS.
BEFORE
THE HON'BLE JUSTICE PRASENJIT BISWAS
Date: 24th September, 2025.
Appearance:
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv.
Mr. Sagar Dutta, Adv.
For the Plaintiffs.
Mr. Shiv Ratan Kakrania, Adv.
Ms. Jiya Bose, Adv.
Ms. Shreya Goenka, Adv.
For the Defendant nos. 1 & 2.
Mr. S.E. Huda, Adv.
Mr. Varun Kedia, Adv.
For the Defendant no. 15.
Mr. Aditya Kanodia, Adv.
Ms. Suparna Sardar, Adv.
For the Defendant no. 16.
Mr. Pranit Bag, Adv.
Mr. Vikram Wadehra, Adv.
Ms. Aasia Hasan, Adv.
Ms. Akansha Yadav, Adv.
Ms. Sakshi Tiwari, Adv.
For Dhruva Wollen Mills.
Mr. Maris, Adv.
Mr. Lalit Baid, Adv.
Mr. Akash Munshi, Adv.
Mr. Tamaghna Saha, Adv.
Ms. Shehali Chakraborty, Adv.
1.The matters have come by way of assignment by the Hon'ble Chief Justice.
2
2. It is said that another application being GA/15/2025 is not listed and that application may be heard together.
3. Let the matters appear one week after reopening of the Court after the ensuing Puja vacation.
4. The plaintiff is directed to serve all the copies of the applications to the purchaser.
(PRASENJIT BISWAS, J.) nm