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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(c) in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962

(c)while on leave, has been permitted to retire or declared by competent medical authority to be unfit for further service and applies to the Committee for reassignment and return of the policy, or