Madhya Pradesh High Court
Basant Jatav vs The State Of Madhya Pradesh on 28 January, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 CRA-10186-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10186 of 2024 (BASANT JATAV Vs THE STATE OF MADHYA PRADESH ) Dated : 28-01-2025 List along with CRA No. 9508 of 2024.
(MANINDER S. BHATTI) JUDGE vpn/-
Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 1/30/2025 11:16:36 AM