Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Basant Jatav vs The State Of Madhya Pradesh on 28 January, 2025

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 CRA-10186-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10186 of 2024 (BASANT JATAV Vs THE STATE OF MADHYA PRADESH ) Dated : 28-01-2025 List along with CRA No. 9508 of 2024.

(MANINDER S. BHATTI) JUDGE vpn/-

Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 1/30/2025 11:16:36 AM