Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(b) in Kerala Panchayat Raj Act, 1994

(b)The footway attached to any such road, public bridge or causeway; and