Jharkhand High Court
Asha Devi vs M.A.D.A. & Ors. on 19 April, 2011
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cont. Case (Civil) No. 66 of 2005
SINGARO DEVI Vs. SHRI AWANI BHUSHAN PATI & ORS.
With
Cont.(C) Case No. 98/2005 BHAGWATI CHOUDHARY vs M.A.D.A. & ORS.
Cont.(C) Case No. 164/2005 ASHA DEVI vs M.A.D.A. & ORS.
Cont.(C) Case No. 478/2007 BIRENDRA PRASAD vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 185/2008 JAGDISH RAM vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 107/2009 SUKHDEO vs M.A.D.A. & ORS.
Cont.(C) Case No. 108/2009 LAKHAN RAM vs M.A.D.A. & ORS.
Cont.(C) Case No. 386/2009 JAGDISH SINGH vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 389/2009 HEM LATA SINGH vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 395/2009 KANTI DEVI vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 401/2009 JEEVAN MODAK vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 408/2009 RAMPARI DEVI vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 412/2009 CHANDRADEEP RAI vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 420/2009 KUNTI DEVI vs SRI RAVINDRA SHARMA & ORS.
Cont.(C) Case No. 623/2009 RAM AKBAL RAM vs M.A.D.A. & ORS.
Cont.(C) Case No. 703/2009 YAMUNA PANDEY vs M.A.D.A. & ORS.
Cont.(C) Case No. 705/2009 SUSHIL KUMAR LALA vs M.A.D.A. & ORS.
Cont.(C) Case No. 721/2009 GANDHI SINGH vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 742/2009 RAMESH CHANDRA ROUT vs SRI RAVINDRA SHARMA & ORS.
Cont.(C) Case No. 38/2010 KISHAN BALMIKI vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 90/2010 RAM AVTAR RAM vs SRI RABINDRA SHARMA & ORS.
Cont.(C) Case No. 123/2010 HEMLAL DAS vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 124/2010 AWADH NATH TIWARI vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 128/2010 SMT.CHANDRAWATI DEVI vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 129/2010 RAM CHANDRA PRASAD vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 132/2010 SMT.PRITI DEVI vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 133/2010 HARIHAR PRASAD vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 135/2010 KRISHNADEO PRASAD vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 163/2010 SHANKER CHANDRA GOPE vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 167/2010 SHIV KUMAR SINGH vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 243/2010 BIJAY KUMAR PANDEY vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 246/2010 VIDYA PRASAD vs M.A.D.A. & ORS.
Cont.(C) Case No. 260/2010 SHREE LAL JEE PRASAD vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 283/2010 SHYAM KISHORE PRASAD vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 303/2010 KHAGENDRA RAJAK vs STATE OF JHARKHAND & OR S.
Cont.(C) Case No. 334/2010 BINDU SHARMA vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 358/2010 SANTOSH KUMAR SINHA vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 374/2010 SAHEB vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 383/2010 MD.ATTAULLAH ANSARI vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 391/2010 MD.SAFIRUDDIN ANSARI @ SAFIUDDIN ANSARI
vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 446/2010 AMRENDRA JHA vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 448/2010 LEELA HADIN vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 449/2010 KHETRA NATH MAHATO vs STATE OF JHARKHAND & ORS
Cont.(C) Case No. 450/2010 SMT.MANTI SINGH @ MANTI DEVI vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 459/2010 SHOBHA vs SRI RAVINDRA SINGH & ANR.
Cont.(C) Case No. 461/2010 KANTI DEVI vs SRI RAVINDRA SINGH & ANR.
Cont.(C) Case No. 462/2010 SURENDRA JHA vs SRI RAVINDRA SINGH & ANR.
Cont.(C) Case No. 463/2010 LALAN PRASAD vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 467/2010 SMT.CHANDRAKANTA DEVI vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 474/2010 SIPAHI RAM vs STATE OF JHARKHAND & ORS.
Cont.(C) Case No. 514/2010 KANTI DEVI vs SRI RAVINDRA SINGH & ANR.
Cont.(C) Case No. 520/2010 MOST.GANGA JALI DEVI vs SRI RAVINDRA SINGH & ANR.
Cont.(C) Case No. 525/2010 BEDAMI LALBEGIN vs SRI RAVINDRA SINGH & ANR.
Cont.(C) Case No. 531/2010 SHYAM DEO PATHAK vs DR.RABENDRA SINGH & ANR.
Cont.(C) Case No. 558/2010 ARJUN LAL BEGI vs SRI RAVINDRA SINGH & ANR.
Cont.(C) Case No. 561/2010 HARIHAR PRASAD JAISWAL vs SRI PHULCHAND MANDAL & ORS.
Cont.(C) Case No. 572/2010 RAJENDRA PRASAD CHOUDHARY vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 577/2010 SHEO NANDAN PRASAD vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 585/2010 INDRADEO PANDEY vs STATE OF JHARKHAND & AN R.
Cont.(C) Case No. 598/2010 KAUSHALIYA DEVI vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 628/2010 MD.GULAM JILANI vs RAVINDRA SINGH & ANR.
Cont.(C) Case No. 646/2010 RAJ KISHORE PRASAD SINGH vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 741/2010 BASANTI DEVI vs STATE OF JHARKHAND & ANR.
Cont.(C) Case No. 785/2010 JAGTARAN DEVI vs M.A.D.A. & ORS.
CORAM : HON'BLE THE CHIEF JUSTICE
For the Petitioners: M/s. S.K.Das, D.K.Karmakar, P.A.N.Roy,
B.N.Tiwari, Rajesh Kumar, Sheela Kumari, S. Roy,
R. Roy, N. Singh, M.K.Mishra, Neeranjan,
B.K.Gupta, Krishna Shanker, R.K. Sinha,
S.K.Murty, T.K.Mishra, S.N.Das, Intrajit Sinha,
Sanjay Pd., Rishab Dev, S.Piprawal, Sailesh,
S.K.Tiwari, I.Sen Choudhary.
For the Respondents: M/s A.K.Singh, Sumir Pd., Bhawesh Kr., &
Sr. S.C.I, Sr. S.C.II, G.A., G.P.II, G.P.III, G.P.IV,
S.C.I, S.C.II & S.C.III.
04/ 19.04.2011Defects, if exist, are ignored.
With the consent of the parties, these matters are referred to "Lok Adalat".
(Bhagwati Prasad,C.J.) Dey/SI