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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(52) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

52.0Definition.- 52.1 Class 5.1 Oxidising Substances (Agents). - These are substances which, although in themselves not necessarily combustible, may, generally by yielding oxygen, cause, or contribute to, the combustion of other material.