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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Haryana - Subsection

Section 180(2)(a) in The Haryana Motor Vehicles Rules, 1993

(a)to any trailer having not more than two wheels and not exceeding 771 kilograms in weight laden when used singly and not in a train with other trailers;