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State of Tamilnadu - Section

Section 17A in Tamil Nadu District Municipalities Building Rules, 1972

17A. [ [Added by G.O. Ms. No. 146, Municipal Administration and Water Supply Department (MA-l), dated the 19th June 1999.]

- The requirements for fitments for drainage and sanitation in the use of building other than residential shall be in accordance with Appendix [H]]Explanation. - The drainage arrangements and the sanitary conveniences shall be in accordance with such rules or by-laws as may have been framed in that behalf.