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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1)(d) in Rajasthan State Legal Services Authority Regulations, 1999

(d)in the event of such person not co-operating with the District Authority/Committee or with the legal practitioner so assigned by the Committee/District Authority;