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Patna High Court - Orders

Prem Chand Kumar vs The Chairman Cum M.D.,Punjab N on 30 August, 2011

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                            Civil Writ Jurisdiction Case No.11327 of 2011
                                         Prem Chand Kumar
                                                 Versus
                       The Chairman Cum M.D.,Punjab National Bank & Ors.
                                                 --------
04    30.08.2011

Mr. Ajit Kumar, learned counsel for the petitioner and Mr. Rajendra Prasad, learned counsel for the respondent Bank are present.

It is submitted on behalf of the respondent Bank that counter affidavit shall be filed within 10 days.

As prayed, post this matter after two weeks as the last zero item.

Sym                                                     ( Kishore K. Mandal, J.)