Patna High Court - Orders
Prem Chand Kumar vs The Chairman Cum M.D.,Punjab N on 30 August, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11327 of 2011
Prem Chand Kumar
Versus
The Chairman Cum M.D.,Punjab National Bank & Ors.
--------
04 30.08.2011Mr. Ajit Kumar, learned counsel for the petitioner and Mr. Rajendra Prasad, learned counsel for the respondent Bank are present.
It is submitted on behalf of the respondent Bank that counter affidavit shall be filed within 10 days.
As prayed, post this matter after two weeks as the last zero item.
Sym ( Kishore K. Mandal, J.)