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[Cites 0, Cited by 0] [Section 391(3)] [Section 391] [Entire Act]

State of Goa - Subsection

Section 391(3)(vii) in The City of Panaji Corporation Act, 2002

(vii)for the manner in which votes are to be given and in the particular for the case of illiterate voters, or voters under physical or other disability;