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State of Rajasthan - Section

Section 24 in The Rajasthan Small Causes Courts Ordinance, 1950

24. Application of Rajasthan Civil Courts Ordinance to Courts of Small Causes.

- The provisions of sections 26, 28, 29 and 30 of the Rajasthan Civil Courts Ordinance, 1950, shall apply to Courts of Small Causes constituted under this Ordinance.