Jammu & Kashmir High Court - Srinagar Bench
M/S Unitech Group Of Engineers vs Srinagar Municipal Corporation on 13 September, 2024
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Serial No. 157
Supplementary list
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CCP(S) No. 359/2024 in
WP(C) No. 946/2024
M/S Unitech Group of Engineers
..... Appellant/petitioner(s)
Through: -
Mr. Shahbaz Sikander, Advocate
V/s
Srinagar Municipal Corporation
..... Respondent(s)
Through: -
CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 13.09.2024 Notice for filing statement of facts/compliance report, returnable within four weeks.
List on 04.11.2024.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 13.09.2024 "Mohammad Yasin Dar"
Mohammad Yaseen Dar I attest to the accuracy and authenticity of this document