Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

M/S Unitech Group Of Engineers vs Srinagar Municipal Corporation on 13 September, 2024

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                Serial No. 157
                                                                                Supplementary list
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                      CCP(S) No. 359/2024 in
                                                      WP(C) No. 946/2024

                M/S Unitech Group of Engineers
                                                                        ..... Appellant/petitioner(s)
                                                      Through: -
                                             Mr. Shahbaz Sikander, Advocate


                                                              V/s
                Srinagar Municipal Corporation
                                                                                ..... Respondent(s)

Through: -

CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 13.09.2024 Notice for filing statement of facts/compliance report, returnable within four weeks.

List on 04.11.2024.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 13.09.2024 "Mohammad Yasin Dar"

Mohammad Yaseen Dar I attest to the accuracy and authenticity of this document