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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(c) in Tamil Nadu Fiscal Responsibility Act, 2003

(c)cap the total outstanding guarantees to hundred per cent of the total revenue receipt in the preceding year or at ten per cent of the Gross State Domestic Product, whichever is lower;