Section 35D(2)(d) in The Income Tax Act, 1961

[Cites 0, Cited by 6] [Section 35D(2)] [Section 35D] [Entire Act]

Union of India - Subsection

Section 35D(2)(d) in The Income Tax Act, 1961

(d)such other items of expenditure (not being expenditure eligible for any allowance or deduction under any other provision of this Act) as may be prescribed.

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Union of India - Subsection

Section 35D(2)(d) in The Income Tax Act, 1961