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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(e) in The U.P. Factories (Safety Officers) Rules, 1984

(e)possesses a recognised degree in any branch of Engineering or Technology and has had experience of not less than five years on a full time basis in training, education, consultancy or research in the field of accident prevention in industry or in any institution; and if) possesses a degree or diploma in industrial safety recognised by the State Government in this behalf.