Central Information Commission
Mrprakash Vasant Ratnaparkhi vs Supreme Court Of India on 1 March, 2016
CENTRAL INFORMATION COMMISSION
2nd Floor, 'B' Wing, August Kranti Bhawan,
Bhikaji Cama Place, New Delhi -110066
Tel : +91-11-26717355
Appeal No.CIC/CC/A/2014/003081
Appellant: Shri Prakash Vasant Ratnaparkhi,
R/o A/2, Silver Gold Apartments,
SVP Road, Borivali (West),
Mumbai400092 (098419305225)
Respondent: Central Public Information Officer/
Addl.Registrar, Supreme Court of India,
New Delhi.
Date of Hearing: 01.03.2016
Date of decision: 01.03.2016
ORDER
Facts:
1. The appellant filed RTI application on 21.08.2014 seeking information pertaining to a judgment dated 19.10.2011 of Hon'ble Supreme Court of India (SCI) in respect of benefit of MACP, whether the contention/stand taken by GOI, M/o PP&G is in accordance with the judgment of Hon'ble Supreme Court of India and whether the said judgment has been reviewed by the review section of Hon'ble Supreme Court of India.
2. The CPIO responded on 15.09.2014. The appellant filed first appeal before the First Appellate Authority (FAA) on 07.10.2014. The FAA responded on 05.11.2014. The appellant filed second appeal before the Commission on 22.12.2014.
Hearing:
3. The appellant participated in the hearing through video conferencing. Shri Amarjeet Singh, Advocate participated in the hearing personally.
4. Appellant stated that the sought for information has not been provided by the respondent.
5. Respondent stated that the sought for information has been correctly provided to the appellant.
6. It is stated by the respondent that the decision of Hon'ble Supreme Court of India in a SLP is available on the website of the SCI and the copy of the same may be taken from the website.
Discussion/observations:
7. The action/steps taken by the respondent in dealing with RTI application are satisfactory.
Decision:
8. No intervention of the Commission is required in the matter.
The appeal is disposed of. Copy of the decision be given free of cost to the parties.
(Radha Krishna Mathur) Chief Information Commissioner Authenticated true copy (Prakash) Deputy Registrar