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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Himachal Pradesh - Subsection

Section 95(1) in The Himachal Pradesh Panchayati Raj Act, 1994

(1)The Zila Parishad shall have the following Standing Committees, namely:-
(a)General Standing Committee;
(b)Finance, Audit and Planning Committee;
(c)Social Justice Committee;
(d)Education and Health Committee;
(e)Agriculture and Industries Committee.