Supreme Court - Daily Orders
Priya Indoria vs The State Of Karnataka on 4 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.33 COURT NO.12 SECTION II-C
(PART HEARD)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 7943/2023
(Arising out of impugned final judgment and order dated 07-07-2022
in CRLM No. 3941/2022 30-11--0001 in CRLM No. 3943/2022 30-11--0001
in CRLM No. 3944/2022 30-11--0001 in CRLM No. 3945/2022 passed by
the)
PRIYA INDORIA Petitioner(s)
VERSUS
THE STATE OF KARNATAKA & ORS. Respondent(s)
(IA No. 46650/2023 - CONDONATION OF DELAY IN FILING
IA No. 46651/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 46655/2023 - EXEMPTION FROM FILING O.T. IA No. 46657/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 46645/2023 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Date : 04-09-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN For Petitioner(s) Mr. Vikramjit Banerjee, ASG (Amicus Curiae) Mr. Tathagat Sharma, Adv. Mr. Siddhartha Sinha, Adv. Mr. N. C. Zeliang, Adv.
Mr. Shivam Singhania, Adv. Mr. Saransh Kumar, Adv.
Mr. Prashant Rawat, Adv.
Mr. Kaustav Paul, Sr. Adv. Mr. Rishi Matoliya, AOR Mr. H. D. Thanvi, Adv.
Mr. Nikhil Kumar Singh, Adv. Mr. Achal Singh Bule, Adv. Mr. Mahendra Singh Inda, Adv. Mr. Kshitij Bikaramia, Adv.Signature Not Verified
Ms. Sumati Sharma, Adv.Digitally signed by RADHA SHARMA Date: 2023.09.04
For Respondent(s) 17:37:12 IST Reason: Mr. V. N. Raghupathy, AOR Mr. M. Bangaraswamy, Adv. Mr. S. Spandana Reddy, Adv.1
Dr. Manish Singhvi, Sr. Adv.
Ms. Shubhangi Agarwal, Adv. Mr. Sourav Roy, Adv.
Mr. Sandeep Kumar Jha, AOR Mr. Vasudev Singh, Adv.
Mr. Kaushal Sharma, Adv. Mr. Atharva Kotwal, Adv.
Ms. Anjana Sharma, Adv.
Mr. Sukumar, Adv.
Mr. Deepak Goel, AOR Mr. Kumar Kartikay, Adv.
UPON hearing the counsel the Court made the following O R D E R We have heard learned Amicus Curiae Mr. Vikramjit Banerjee and we place our appreciation for his valuable assistance to the Court.
We have also heard learned Senior Counsel for the petitioner. He submitted that he would conclude his submission tomorrow i.e. 05.09.2023.
List on 05.09.2023 immediately after the fresh matters.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) 2