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State of Odisha - Section

Section 18A in The Orissa Registration Rules, 1988

18A. [ Books to be kept in Electronic Form. [Inserted vide Orissa Gazette Extraordinary No. 735 dated 31.5.2002. (Notification No. SRO 494/2002 dated 30.5.2002).]

- Books may also be kept in computer floppies or diskettes or in any other Electronic Form in the manner as may be determined by the Inspector-General of Registration from time to time.]Part-VI Languages(Section 19)