Section 25(5) in The Multi-State Co-Operative Societies Rules, 2002
(5)The co-operative education fund shall be utilised for the purposes connected with the co-operative education and training and human resource development for co-operatives. The Committee may undertake the programmes of co-operative education and training and human resource development, through National Co-operative Union of India, National Council for Co-operative Training, contributing members or any other professionally qualified body as the Committee may decide.
