Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 213] [Entire Act] State of Jharkhand - Subsection Section 213(e) in Bihar Education Code, 1961 (e)construction of irrigation channels or canals from water reservoirs to fields in the villages and also assistance in the improvement of drinking water-supply in the villages; and
