Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Bengal Presidency - Subsection Section 12(ii) in Howrah Bridge Act, 1926 (ii)exempt all or any classes of persons on whom, or of vehicles or goods on which, taxes are leviable under that section from payment thereof:
