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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(1) in Rajasthan State Legal Services Authority Regulations, 1999

(1)The term of office of the members of the Taluk Legal Awareness Committee nominated under sub-regulation (4) of regulation 53 shall be of two years and they shall be eligible for re-nomination.