Supreme Court - Daily Orders
Neetu vs Bhavesh Ajitkumar Motiani on 28 January, 2020
Bench: L. Nageswara Rao, Deepak Gupta
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ITEM NO.5 COURT NO.9 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).113/2020
NEETU Petitioner(s)
VERSUS
BHAVESH AJITKUMAR MOTIANI Respondent(s)
(IA No.11667/2020-EX-PARTE STAY)
Date : 28-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Nitish Banka,Adv.
Mr. Praveen Swarup, AOR
For Respondent(s) Mr. P.K.Sinha,Adv.
Mr. Shishir Saxena,Adv.
Mr. Ravindra Nath Pareek,Adv.
Mr. Brijendra singh,Adv.
Mr. Anoop Kr. Srivastav, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Mr. Anoop Kr. Srivastav, learned counsel appearing on behalf of the Respondent proposes a settlement between the parties. The Petitioner and the Respondent are directed to appear before the Supreme Court Mediation Centre on 10.2.2020 at 2 p.m. Signature Not Verified The Respondent shall pay the expenses for travel Digitally signed by GEETA AHUJA Date: 2020.01.30 and stay of the Petitioner at Delhi. 15:34:58 IST Reason:
The Supreme Court Mediation Centre shall send the report within a period of four weeks. 2 List after the report from the mediation centre is received.
In the meanwhile, there shall stay of further proceedings in Family Suit No.1548/2018 titled as “Shri Bhavesh Ajitkumar Motiani versus Smt. Neetu” pending in the Family Court Judge at Ahmedabad, Gujarat.
(GEETA AHUJA) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER