Andhra Pradesh High Court - Amravati
M/S Rashi Peripherals Ltd., vs Chodabathula Veera Satya Rama Krishna on 4 January, 2024
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
MAIN CASE NO.: A.S.No.388 of 2019
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No NOTE
10. 04.01.2024 UDPR, J & KM, J Print the name of Sri T.V.Jaggi Reddy, learned counsel for respondent No.1 in the place of Sri Subba Reddy.
Sri K.S.Naveen, learned counsel offers to file vakalat for 2nd respondent and seeks time.
Post on 31.01.2024.
________ UDPR, J ______ KM, J NNN