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Andhra Pradesh High Court - Amravati

M/S Rashi Peripherals Ltd., vs Chodabathula Veera Satya Rama Krishna on 4 January, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

            HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
                         MAIN CASE NO.: A.S.No.388 of 2019
                                  PROCEEDING SHEET

Sl.     DATE                                                               OFFICE
                                          ORDER

No NOTE

10. 04.01.2024 UDPR, J & KM, J Print the name of Sri T.V.Jaggi Reddy, learned counsel for respondent No.1 in the place of Sri Subba Reddy.

Sri K.S.Naveen, learned counsel offers to file vakalat for 2nd respondent and seeks time.

Post on 31.01.2024.

________ UDPR, J ______ KM, J NNN