Section 25(2) in The Limited Liability Partnership Act, 2008
(2)A limited liability partnership shall-(a)where a person becomes or ceases to be a partner, file a notice with the Registrar within thirty days from the date he becomes or ceases to be a partner; and(b)where there is any change in the name or address of a partner, file a notice with the Registrar within thirty days of such change.
