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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(13) in The North Bengal University Act, 1981

(13)"non-teaching staff’means,-
(a)in relation to the University, the non-teaching staff, not holding any teaching post (including part-time teaching post), appointed or recognized as such by the University, and
(b)in relation to an affiliated college, the non-teaching staff, not holding any teaching post(including part-time teaching post), appointed or recognized by the University or appointed by such college,
but does not include an officer or a Librarian;