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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(2) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(2)The default amount or the penalty payable by the street vendor may extend up to Rs. 250 only. However, the penalty fees will not exceed the value of the goods seized.Chapter - VII Seizure of Goods