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State of Punjab - Section
Section 3 in Civil Services (Departmental Examination), Punjab Rules, 2014
3. Examination Committee.
- There shall be a committee to be known as Departmental Examination Committee, consisting of the following, namely:-| 1. | Chief Secretary to Government of Punjab; | Chairman |
| 2 | Financial Commissioner Revenue and Secretary toGovernment of Punjab, Department of Revenue, Rehabilitation andDisaster Management; and | Member |
| 3 | Principal Secretary to Government of Punjab,Department of Home Affairs and Justice. | Member |