Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(1)(a) in M.P. Rights of Persons with Disabilities Rules, 2017

(a)who has practical experience of handling cases of persons with disabilities;