Rajasthan High Court - Jodhpur
Kishna Ram vs Shruti Sharma on 12 September, 2019
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 840/2019
Kishna Ram
----Petitioner
Versus
Shruti Sharma
----Respondent
For Petitioner(s) : Mr. Devendra Kumar Soni.
For Respondent(s) : Mr. Rahul Vyas on behalf of Mr. Harish
Purohit.
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ
Order 12/09/2019 Issue notice to respondents, returnable by six weeks. Mr. Rahul Vyas, learned counsel appearing on behalf of Mr. Harish Purohit, learned counsel accepts notice on behalf of the respondents.
Learned counsel for the petitioner may supply copy of the petition to Mr. Harish Purohit, learned counsel, who shall seek instructions and file compliance report. His name be shown in the Cause List as counsel for the respondents.
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