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State of Odisha - Section

Section 11 in The Revised Orissa Old Age Pension Rules, 1989

11. B.D.O. to maintain registers in OAP-III and OAP-IV.

- Applications sanctioned/rejected by the Sub-Collector shall be returnee to the Block-Development Officer concerned who in turn shall also maintain registers in Form No. OAP-III and OAP-IV respectively.Sanction of pension in Form No. OAP-VIII-The sanction order in Form No. OAP-VIII shall be maintained by Sub-Collector alongwith full particulars of the pensioner. The sanction orders are to be issued from the prescribed register of which the original is to be sent to B. D. O. concerned and the counterfoil to be kept for verification.