Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 8 in The Produce Cess Act, 1966 8. Delivery of monthly returns. - [Omitted by the Cotton, Copra and Vegetable Oils Cess (Abolition) Act (4 of 1987), S.3 (21-3-87)].
