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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(3) in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

(3)Where the consignor, consignee or endorsee fails to take delivery of goods, other than the perishable goods within thirty days of the date of intimation the State Government may dispose off by public auction by publishing a notice to that effect in the Sikkim Herald giving the place, date and time of such public auction.